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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(16) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(16)"Quarter" when referring to a period of time means a period of three months commencing on the first day of any of the months of January, April, July and October;