Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of West Bengal - Subsection Section 52(2) in West Bengal Trade Unions Rules, 1998 (2)Every such person shall, before being supplied with a tendered ballot paper, sign his name or put his thumb impression against the entry relating to him in the list in Form X.
