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[Cites 0, Cited by 0] [Section 47(4)] [Section 47] [Entire Act]

NCT Delhi - Subsection

Section 47(4)(c) in The Delhi Excise Rules, 2010

(c)he is allowed after scrutiny of his statement, declaration and documents by the Presiding Officer, to enter the bidding area which the Presiding Officer shall specify for intending bidders to assemble.