Madhya Pradesh High Court
Padam Chandra Gupta vs The State Of Madhya Pradesh on 23 June, 2023
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1 THE HIGH COURT OF MADHYA PRADESH Gwalior, Dated :23.06.2023 Due to paucity of time, following matters are adjourned as under:
Serial Numbers Next date of listing 27, 28, 30, 31, 34 to 40, 98 to 106, 109 to 111, 113, 134 to 145, 147 to After two weeks. 149
7, 12 to 20, 22 to 26, 32, 33, 41, 43 After four weeks. to 70 Interim order, if any, passed earlier shall continue till next date of listing.
(Milind Ramesh Phadke) Judge pwn* PAWAN Digitally signed by PAWAN KUMAR DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=b864d1ab4ace2215bfcf3ab301c34d631287f1b1cdd90b KUMAR 4a49f265f02d9d593f, pseudonym=3190AA6E1809E2BA43FFBEC416CA08028399E44A, serialNumber=61B9D129971D2EA4FD4455ED49EA436EA65E261 64BEEED89153191C56E98CE21, cn=PAWAN KUMAR Date: 2023.06.26 19:16:42 +05'30'