Kerala High Court
Dr. Riya Mary Alexander vs State Of Kerala on 28 April, 2023
Author: Bechu Kurian Thomas
Bench: Bechu Kurian Thomas
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
&
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
Friday, the 28th day of April 2023 / 8th Vaisakha, 1945
Unnumbered WA NO. 727 OF 2023(FILING NO.)
(Against order dated 05.04.2023 in WP(C) No.12333/2023)
APPELLANTS/PETITIONERS:
1. DR. RIYA MARY ALEXANDER, AGED 28, D/O KOTTARATHIL VARGHESE
ALEXANDER, RESIDING AT KOTTARATHIL SAJI VILLA, KALLUMALA,
MAVELIKKARA, ALAPPUZHA - 690110.
2. DR. FATHIMATH SUHARA ARAKKAL ABDUL MAJEED, AGED 27, D/O ABDUL
MAJEED, RESIDING AT ARAKKAL HOUSE, PANANGAD PO, THRISSUR - 680665.
3. DR. NAZARULLA NASARUDHEEN, AGED 27, VELIYAVEEDU, MUTHAYIL, MANCODE
PO, KADAKKAL, KOLLAM - 691559.
4. DR. FASIYA A L, AGED 27, ZIYAD MANZIL, NETHAJIPUIRAM, KOLIYACODE,
TRIVANDRUM - 695589.
5. DR. SREERAG RAVI KUMAR, AGED 27, SREERAGI NO. 89, MOQUE LANE,
KESAVADASAPURAM, TRIVANDRUM - 695004.
6. DR. AKASH B JOSE, AGED 31 YEARS, S/O JOSE V SHARON, TC 32/834,
KANJIRAMPARA PO, TRIVANDRUM - 695030.
7. DR. AMAL SREEKUMAR, AGED 30 YEARS, S/O SREEKUMARAN NAI A K, RESIDING
AT SREE SAILOM, CONVENT ROAD, NEYYATINKARA, TRIVANDRUM - 695121.
8. DR. SHINU SJ, AGED 31, S/O SAILAS, SHINTU COTTAGE, PUNNAKKADU,
NEYYATINKARA, TRIVANDRUM - 695126.
9. DR. ARYA V S, AGED 28, D/O VIJAYADHARAN S, MANU MANDIRAM, KADAIKODU
PO, AND KOLLAM - 691505.
10. DR. NAVAMI SUSHIL, AGED 27, D/O SUSHIL KUMAR A, TC 14/2558 NAVAMI,
KATTIL VEEDU, VENPALAVATTOM, ANAYARA PO, TRIVANDRUM - 695029.
11. DR. ANGEL SARA JOHNS, AGED 30, C/O JOBIN JOSEPH, KALLUVILA PUTHEN
VEEDU, MANJAKAL PO, KOLLAM - 691508.
12. DR. AL AMEEN SR, AGED 29, S/O S SHAJAHAN, SANOOJA MANZIL, KILLY,
KOLLODU PO, AND TRIVANDRUM - 695571.
13. DR. SHYAMA SANTHOSH, AGED 27, D/O MS SANTHOSH, SHYAMALAYAM, SOUTH
MANKUZHY, PULLIKANAKKU PO, KAYAMKULAM, AND ALAPPUZHA - 690537.
14. DR. UJJWAL M NAIR, AGED 26 YEARS, S/O MOHANAN NAIR AP, SREE BHAVAN,
TC 10/1821 159(B), KAVALOOR LANE, TRIVANDRUM - 695013.
15. DR. NESSIE SHARMISTA, AGED 26, D/O ALEX RAMANI, 54/38 C,
BHARATHIDASAN NAGAR, PERAMBALUR, TAMILNADU - 621212.
16. DR. ASHA RAGHAVAN, AGED 33 YEARS, D/O RAGHAVAKURUP, VALLYAYYATHU
THEKKETHIL, PERUMPULICKAL, MANNAM NAGAR PO, PATHANAMTHITTA - 689501.
17. DR. NAKUL G, AGED 27, S/O GOPAKUMAR C V, GURUKIRPA, KUNNUVARAM,
ATTINGAL PO,
18. DR. ANJANA NARAYANAN N, AGED 28, D/O NARAYANAN, SOUPARNIKA,
KOLLANOOR, ERAVAKKAD PO, PALAKKAD - 679552.
19. DR. PRIYA RAJ, AGED 27, D/O PC RJAPPAN, PUTHUPARAMBIL HOUSE,
MANJAKKALA PO, KUNNICODE, KOLLAM - 691508.
20. DR. NIYAZ ABDUL RAHIM, AGED 31 YEARS, S/O ABDUL RAHIM, KN 55 B,
KALLATTUMUKKU, AMBALATHARA, TRIVANDRUM - 695009.
21. DR. AMULYA SAI PRIYA RANI L, 36 YEARS, D/O VISWARAJAN, TC
95/2832/1, OERA-21, DOCTORS VILLAGE LANE, ORUVATHILKOTTAH, ANAYARA,
TRIVANDRUM - 695029.
22. DR. NITHIN YOHANNAN, AGED 30 YEARS, S/O YOHANNAN T, HOUSAE NO. 558,
NAYANA, CHENKOTTUKONAM, THUNDATHIL PO, TRIVANDRUM - 695581.
23. DR. BINDU RAJAN RIJDU RAJAN, AGED 29, D/O KASSI AMMA RAJAN,
CHANDRODAYAM KP 7/72, ANAYARA PO, TRIVANDRUM - 695029.
24. DR. MUHAMMED NADIRSHA, AGED 28, S/O NAZEER M, KADAYARA VILAKATHU
VEEDU, CHOWALLOOR, VILAPPILSALA PO, TRIVANDRUM - 695573.
25. DR. SYED ALI BADARUDHEEN, AGED 37 YEARS, S/O A G BADARUDHEEN, TC
20/1972(1), SUROOR, SASTHI NAGAR SOUTH, KARAMANA PO, TRIVANDRUM -
695002.
BY ADVS.DINOOP P.D.,M.R.SUDHEENDRAN,S.I.SHAH,
RESPONDENTS/RESPONDENTS:
1. STATE OF KERALA, REPRESENTED BY THE PRINCIPAL SECRETARY, HEALTH AND
FAMILY WELFARE, SECRETARIATE, TRIVANDRUM - 695001.
2. THE DIRECTOR OF HEALTH SERVICE, VANCHIYOOR PO, TRIVANDRUM - 695001.
3. THE DIRECTOR OF MEDICAL EDUCATION, MEDICAL COLLEGE, TRIVANDRUM,
KERALA - 695001.
4. MEDICAL SUPERINTENDENT, GENERAL HOSPITAL, TRIVANDRUM - 695035.
5. TRAVANCORE COCHIN MEDICAL COUNCIL REPRESENTED BY ITS REGISTRAR,
COMBINED COUNCIL BUILDING, RED CROSS ROAD, TRIVANDRUM - 695035.
6. NATIONAL MEDICAL COMMISSION, POCKET- 14, SECTOR - 8, DWARKA PHASE
-1, NEW DELHI - 110077.
This Unnumbered Writ appeal filing No.727/2023 having come up for
orders on 28.04.2023, the court on the same day passed the following:
(P.T.O)
BECHU KURIAN THOMAS
&
C.JAYACHANDRAN, JJ
========================
Unnumbered writ appeal No. of 2023
(Filing No.727/2023)
------------------------------------------------
Dated this the 28th day of April 2023
ORDER
Bechu Kurian Thomas, J.
The Registry noticed a defect against the maintainability of this writ appeal, since it was pointed out that orders had not been passed in the writ petition.
2. Initially, the appellant had not even produced the impugned order. Subsequently, in I.A.No.2/2023, the order dated 05.04.2023 issued by the learned Single Judge has been produced. Therefore, the writ appeal as it now stands contain an impugned order. Whether the said order impugned is appealable or not is a matter which has to be decided by the court.
3. Therefore, the objection of the Registry is overruled in view of the subsequent production of the order Unnumbered writ appeal No. of 2023 (Filing No.727/2023) -: 2 :- dated 05.04.2023 in W.P.(C)No.12333/2023. The Registry shall therefore number the writ appeal.
Post for admission on 05.05.2023.
sd/ BECHU KURIAN THOMAS JUDGE sd/ C.JAYACHANDRAN JUDGE jm/ 28-04-2023 /True Copy/ Assistant Registrar