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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(1)(c) in Jammu and Kashmir Wakafs Act, 2001

(c)refuses to act or is incapable of acting or acts in a manner which the Government after hearing any explanation that he may offer, considers to be prejudicial to the interests of the Wakafs.