Bombay High Court
Ramesh Nivrutti Bhagwat vs Surendra Manohar Parkhe on 4 February, 2026
ary Before: Smt. P. P. Bhaidkar, Addl. Registrar (O.S.) / Addl. Prothonotary and Senior Master Date : 04th February, 2026.
CALLED FOR DIRECTION :
8. TPACL/2203/2026 ) Ms. Sayali Bhaidkar i/b Rupesh Lanjekar, in ) Advocate for the third party applicant.
TP/914/1982 )
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) P.C.: 1. The Ld. Advocate for the third party ) applicant seeks time to file Additional ) Affidavit thereby annexing document ) ) showing relationship with the third party ) applicant as a trustee of Bhagwat Mukti ) Ashram Trust.
) ) ) 2. S. O. to 11.02.2026. ) ) ) ) ) ) ) 04.02.2026 Addl. Registrar (O.S.) / Addl. Prothonotary and Senior Master ::: Uploaded on - 05/02/2026 ::: Downloaded on - 05/02/2026 20:41:31 :::