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Patna High Court - Orders

Md. Sadruddin Ansari @ Munna Mian vs The State Of Bihar & Anr. on 20 July, 2012

Author: Anjana Prakash

Bench: Anjana Prakash

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   Criminal Miscellaneous No.10910 of 2012
                  ======================================================
                  Md. Sadruddin Ansari @ Munna Mian
                                                                        .... .... Petitioner/s
                                                    Versus
                  The State of Bihar & Anr.
                                                                   .... .... Opposite Party/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s    : Mr. Mahendra Thakur, Adv.
                  For the State           :   Mr. Rajendra Singh Shastri, A.P.P.
                  ======================================================
                  CORAM: HONOURABLE JUSTICE SMT. ANJANA PRAKASH
                  ORAL ORDER


2.   20-07-2012

Let this matter be placed to be heard with Cr. Misc. 25478 of 2011 after appearance of the Opposite Party No. 2.

In the meanwhile, the order passed in Cr. Misc. 25478 of 2011 shall also be applicable in the present case.

(Anjana Prakash, J.) S.Ali