Patna High Court - Orders
Md. Sadruddin Ansari @ Munna Mian vs The State Of Bihar & Anr. on 20 July, 2012
Author: Anjana Prakash
Bench: Anjana Prakash
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.10910 of 2012
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Md. Sadruddin Ansari @ Munna Mian
.... .... Petitioner/s
Versus
The State of Bihar & Anr.
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Mahendra Thakur, Adv.
For the State : Mr. Rajendra Singh Shastri, A.P.P.
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CORAM: HONOURABLE JUSTICE SMT. ANJANA PRAKASH
ORAL ORDER
2. 20-07-2012Let this matter be placed to be heard with Cr. Misc. 25478 of 2011 after appearance of the Opposite Party No. 2.
In the meanwhile, the order passed in Cr. Misc. 25478 of 2011 shall also be applicable in the present case.
(Anjana Prakash, J.) S.Ali