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State of Jammu-Kashmir - Section

Section 47 in Jammu and Kashmir Shops and Establishments Act, 1966

47. Maintenance of registers and records and display of notices

— Subject to the general or special order of the Government an employer shall maintain or cause to be maintained such registers and records and display on the establishment such notice as may be prescribed. All such registers and record shall be kept on the premises of the establishment to which they relate.