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[Cites 0, Cited by 0] [Section 399(1)] [Section 399] [Entire Act]

State of Odisha - Subsection

Section 399(1)(b) in The Orissa Municipal Corporation Act, 2003

(b)just or project into or encroach upon any drain or open channel in any street, so as in any way to interfere with the use of proper working of such drain or channel or to impede the inspection or cleaning thereof.