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Jammu & Kashmir High Court

Parvaiz Ahmad Parray vs State Of J&K; And Ors on 22 February, 2018

Serial No. 05
Suppl. Cause List

                           HIGH COURT OF JAMMU AND KASHMIR
                                           AT JAMMU
                          (Through Video Conferencing with Srinagar Wing)


       CTA No. 15/2017

                                                                 Date of order: 22.02.2018
       Parvaiz Ahmad Parray                      vs          State of J&K and ors
       Coram:
           Hon'ble Mr Justice Badar Durrez Ahmed, Chief Justice

       Appearance:
       For the Petitioner(s)      : None.
       For the Respondent(s)     : Ms Asifa Padroo, AAG.

i) Whether approved for reporting in Yes/No Law journals etc.:

ii) Whether approved for publication in press: Yes/No Nobody has appeared on behalf of the applicant.

The application is dismissed for non-prosecution.

(Badar Durrez Ahmed) Chief Justice Jammu 22.02.2018 Anil Raina, Secy