Jammu & Kashmir High Court
Parvaiz Ahmad Parray vs State Of J&K; And Ors on 22 February, 2018
Serial No. 05
Suppl. Cause List
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(Through Video Conferencing with Srinagar Wing)
CTA No. 15/2017
Date of order: 22.02.2018
Parvaiz Ahmad Parray vs State of J&K and ors
Coram:
Hon'ble Mr Justice Badar Durrez Ahmed, Chief Justice
Appearance:
For the Petitioner(s) : None.
For the Respondent(s) : Ms Asifa Padroo, AAG.
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No Nobody has appeared on behalf of the applicant.
The application is dismissed for non-prosecution.
(Badar Durrez Ahmed) Chief Justice Jammu 22.02.2018 Anil Raina, Secy