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[Cites 0, Cited by 0] [Section 457(2G)] [Section 457] [Entire Act]

Union of India - Subsection

Section 457(2G)(b) in The Companies Act, 1956

(b)maintain proper books of account in respect of all receipts and payments made by him in respect of each company and submit half-yearly return of receipts and payments to the Tribunal.]