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[Cites 0, Cited by 0] [Section 103(1A)] [Section 103] [Entire Act]

State of Telangana - Subsection

Section 103(1A)(b) in Telangana Goods and Services Tax Act, 2017

(b)the concerned officers and the jurisdictional officers in respect of the applicants referred to in clause (a) and the registered persons having the same Permanent Account Number issued under the Income-tax Act, 1961 (Central Act 43 of 1961).]