Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 33 in The Gas Cylinders Rules, 2004 33. Importation by land .-No cylinder filled with any compressed gas, shall be imported by land save with the previous sanction in each case, of the Central Government and under such conditions and restrictions as it may impose.
