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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Jharkhand - Subsection

Section 10(3)(d) in Jharkhand Minor Mineral (Auction) Rules, 2017

(d)satisfying the conditions with respect to Mining Plan specified in Jharkhand Minor Mineral Concession Rules, 2004 as amended from time to time.