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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Maharashtra - Subsection

Section 45(7) in The Maharashtra Village Panchayats Act, 1959

(7)A panchayat shall perform such other duties and functions as are entrusted to it by any other law for the time being in force.[* * * *] [Section 45A was deleted by Maharashtra 27 of 2003, Section 3.]