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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(b) in THE ANDHRA PRADESH MILLETS BOARD ACT, 2020

(b)providing financial or other assistance for the development of high yielding millets hybrids, adoption of improved methods and modern technology for cultivation of millets, and extension of areas under millets cultivation with a view to improving the growth of millets industry;