Calcutta High Court (Appellete Side)
Dig Bsf vs The State Of West Bengal on 11 September, 2019
1
24.
11.09.2019
F.B. Ct. No. 40.
C.R.R. 2599 of 2012 with CRAN 2577 of 2012 with CRAN 5113 of 2017 DIG BSF, Krishnanagar Vs. The State of West Bengal.
Mr. Uttam Basak ..... For the BSF.
Re: CRAN 2577 of 2012 with CRAN 5113 of 2017 Learned Counsel appearing for the petitioner submits in favour of fixation for early hearing of the main application being CRR 2599 of 2012 along with both the applications being CRAN 2577 of 2012 and CRAN 5113 of 2017.
In view of above, let the main application along with the applications being CRAN 2577 of 2012 and CRAN 5113 of 2017 appear in the list on 23rd September, 2019 for hearing under the heading "Contested Application".
2The petitioner is directed to communicate the date of hearing to the opposite party and to file affidavit-of-service on the next date.
( Madhumati Mitra, J. )