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[Section 17]
[Entire Act]
State of Odisha - Subsection
Section 17(7) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985
| For entitled persons specified in Rules 8 & 9. | ||
| Existing rent per room | Revised rent per room | |
| Per day .. | Rs. 2.00 | Rs. 10.00 per day or part thereof |
| For 12 hours .. | Rs. 1.00 | Rs. 10.00 per day or part thereof |
| For less than 06 hours .. | .. | Rs. 10.00 per day or part thereof |
| For non-entitled persons under Rule 10 | ||
| Rs. 20.00 | Rs. 50.00 per day or part thereof | |
| Persons entitled to occupy I. Bs. under Rules 8 & 9 onprivate visit. | ||
| Rs. 50.00 per day or part thereof | ||
| Ex-Members of Parliament and ex-Members of OrissaLegislative Assembly | ||
| Rs. 50.00 per day or part thereof. |