Punjab-Haryana High Court
Anil Luthra vs Municipal Corporation And Ors on 23 August, 2017
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No. 6560 of 2017
Date of decision: 23.08.2017
Anil Luthra
.......Petitioner (s)
Versus
Municipal Corporation Amritsar and others
......Respondent(s)
CORAM: HON'BLE MR. JUSTICE RAJIV NARAIN RAINA
Present: Mr. R.K. Arora, Advocate
for the petitioner (s).
*****
RAJIV NARAIN RAINA,J.
For order see CWP No. 4088 of 2015 titled 'Municipal Corporation, Patiala through its Commissioner Vs. Presiding Officer, Labour Court, Patiala'.
23.08.2017 [RAJIV NARAIN RAINA]
Nisha-I JUDGE
Whether speaking/reasoned:- Yes
Whether reportable:- No
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