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State of Madhya Pradesh - Section

Section 12 in The M.P. Vishesh Sashastra Bal Niyam, 1973

12. Quarter Master.

- The Quarter Master shall be responsible for the indent and issue of clothing and other articles of uniform, arms, ammunition, tentage and other stores, buildings and their maintenance, purchase of stores subject to the Commandant's orders, and the maintenance of stock registers, and all correspondence relating to them. He shall also be responsible for the administration, discipline, training, performance, morale, welfare and health of his subordinates and the distribution of duties amongst them. He shall give all required assistance to the Adjutant in the Administration of the Headquarter.