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State of Uttar Pradesh - Section

Section 16 in U.P. (Suspension Of Sentence Of Prisoners) Rules, 2007

16. If request for extension of parole is applied-

(A)Total period of parole sanctioned till date ..................
(B)Number of times parole granted................................
(C)Date on which sanctioned previous parole is expiring
(D)Period for which extension in parole is applied ..............