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State of Uttar Pradesh - Section

Section 14 in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

14. Procedure of Direct Recruitment.

- Procedure for direct recruitment shall be determined for selection of candidates for appointment to the posts in the service under the provisions of these Regulations. The Selection Committee duly constituted under regulations 13 shall select the candidates according to the Procedure determined by the authority as mentioned in Schedule-1. The name of selected candidates is kept in serial numbers according to their eligibility and a panel prepared, is submitted with their recommendations before Appointing Authority. Its approval is to be made by the Chairman/administrator. The panel prepared in this manner, shall be valid for one year from the date of approval.