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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2) in Tamil Nadu Panchayats (Constitution of Committees of Village Panchayats and Delegation of Functions to Such Committees) Rules, 2005

(2)The Works Committee shall -
(a)assist the Village Panchayat to executive centrally and State sponsored Schemes where the guidelines prescribed for the execution of works through public and monitor other works executed in the panchayat village including works related to Government Departments and organizations to ensure quality and timely execution;
(b)assist the Village Panchayat in the preparation of village development plan based on the requirements and available local resources;
(c)process and recommend the resolution passed by the habitation / Ward Committees.