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State of Odisha - Section

Section 92 in The Orissa Grama Panchayats Election Rules, 1965

92. [ [Substituted vide SRO No. 1260/95, Orissa Gazette Extraordinary No. 1263, dated 15.11.1995.]

All canvassing or propaganda, public meetings, use of loudspeakers at any public place by any candidate within the local area of the Grama Panchayat is prohibited before thirty-six hours of commencement of the Poll.]