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[Cites 0, Cited by 0] [Section 52(3)] [Section 52] [Entire Act]

State of Uttar Pradesh - Subsection

Section 52(3)(i) in The U.P. Water Supply and Sewerage Act, 1975

(i)the expression "city" shall have the meaning assigned to it in the Uttar Pradesh Municipal Corporations Act, 1959; and