Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Assam - Subsection Section 3(1) in The Air (Prevention and Control of Pollution) Assam Rules, 1991 (1)The Chairman and the Member-Secretary shall be appointed by the State Government on such pay as may be fixed by the Government.
