Section 3(1)(zh) in The Food Safety And Standards Act, 2006

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(zh) in The Food Safety And Standards Act, 2006

(zh)"package" means a pre-packed box, bottle, casket, tin, barrel, case, pouch, receptacle, sack, bag, wrapper or such other things in which an article of food is packed;

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Union of India - Subsection

Section 3(1)(zh) in The Food Safety And Standards Act, 2006