Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Kerala - Subsection Section 34(ix) in A.P.J. Abdul Kalam Technological University Act, 2015 (ix)to submit to the Board of Governors feasibility reports on academic programmes recommended by the Board of Governors at its last annual meeting;
