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[Cites 0, Cited by 0] [Section 125] [Entire Act]

State of West Bengal - Subsection

Section 125(3) in Kolkata Municipal Corporation Building Rules, 2009

(3)The travel distance to an exit from the dead end of a corridor shall not exceed half the distance specified in subrule (1), except in an educational building or an assembly building or an institutional building in which case it shall not exceed 6 m.