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[Cites 0, Cited by 0] [Section 106(1)] [Section 106] [Entire Act]

State of Rajasthan - Subsection

Section 106(1)(a) in Rajasthan Co-operative Societies Act, 1965

(a)the Land Development Bank has been previously authorised by the Collector or the Registrar, to exercise the power conferred under this sub-section, after hearing the objections, if any, of the mortgager or mortgagers: