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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Bihar - Subsection

Section 84(1)(c) in The Bihar Municipal Act, 2007

(c)the Regional Deputy Director of Local Bodies, in the case of a Class 'B' Municipal Council, a Class 'C' Municipal Council or a Nagar Panchayat.