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[Cites 0, Cited by 0] [Section 41(7)] [Section 41] [Entire Act]

Madras Presidency - Subsection

Section 41(7)(d) in The Madras City Police Act, 1888

(d)if none of the means aforesaid be available, by affixing the same in some conspicuous part of the place of abode or business of such person.