Rajasthan High Court - Jaipur
Ram Chand Saini vs State (Local Self Department)Ors on 7 February, 2017
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
S.B. Civil Writ Petition No.3197/2012
Ram Chand Saini S/o Shri Mool Chand Saini, age 51 years, R/o 3 MB
55, Indira Gandhi Nagar, Jagatpura, Jaipur.
...Petitioner
Versus
1. State of Rajasthan through Principal Secretary, Local Self
Department, Government of Rajasthan, Jaipur.
2. Director, Department of Local Bodies, Government of Rajasthan,
Jaipur.
3. Shri Dilip Singh Nirvan, Junior Engineer, Municipal Board, Merta City,
District Nagaur.
4. Shri Mahesh Kumar Rajpurohit, Junior Engineer, Municipal Board,
Mount Abu, District Sirohi.
5. Shri Karnesh Mathur, Junior Engineer, Municipal Board, Sumerpur,
District Pali.
6.Shri Subhodh Mathur, Junior Engineer, Municipal Board, Nava, District
Kota.
7. Shri Surya Prakash Sancheti, Junior Engineer, Municipal council,
Bhilwara.
8. Shri Shiv Narayan Pal, Junior Engineer, Municipal Board, Pratapgarh,
Chittaurgarh.
9. Shri Manoj Kumar Goswami, Junior Engineer, Municipal Corporation,
Jaipur.
10. Shri Mukesh Kumar Tiwari, Junior Engineer, Municipal Board, Behror,
District Alwar.
11. Shri Purshottam Jain, Junior Engineer, Municipal Council,
Hanumangarh.
12. Shri Ashok Kumar Jain, Junior Engineer, Municipal Board, Asind,
District Bhilwara.
13. Shri Dara Singh, Junior Engineer, Municipal Corporation, Jaipur.
14. Shri Rakesh Kumar Sharma, Junior Engineer, Municipal Corporation,
Kota.
(2 of 6)
[ CW-3197/2012]
15. Shri Ajay Kumar Babbar, Junior Engineer, Municipal Board, Kapren,
District Bundi.
16. Shri Lokendra Jain, Junior Engineer, Municipal Board, Nadbai,
District Bharatpur.
17. Shri Arvind Vyas, Junior Engineer, Municipal Board, Gulabpura,
District Bhilwara.
18. Shri Purshottam Jain, Junior Engineer, Municipal Council,
Hanumangarh.
19. Shri Ashok Kumar Jain, Municipal Board, Asind, District Bhilwara.
20. Shri Brijendra Kumar Sharma, Jaipur Municipal Corporation, Jaipur.
21. Shri Deepak Bhartiya, Junior Engineer, Municipal Board, Chirawa,
Jhunjhunu.
22. Shri Narendra Mishra, Junior Engineer, Municipal Board, Niwai,
Tonk.
23. Shri Indra Raj Godhara, Junior Engineer, Municipal Board, Rawatsar,
Chittorgarh.
24. Shri Shankar Lal Raigar, Junior Engineer, Municipal Board, Devgarh,
Rajsamand.
25. Shri Ravindra Kumar Jain, Junior Engineer, Municipal Board,
Gajsinghpur, Ganganagar.
26. Shri Sanjay Philip, Junior Engineer, Municipal Board, Kushal Garh,
Banswara.
27. Shri Balveer Jain, Junior Engineer, Municipal Board, Raja Khera,
Dhaulpur.
28. Shri Sanjay Mathur, Junior Engineer, Municipal Council, Jhunjhunu.
29. Shri Satya Narain Bhargav, Junior Engineer, Municipal Council,
Jhunjhunu.
...Respondents
Connected With S.B. Civil Writ Petition No.3195/2012 Rajendra Prakash Dhadhich S/o Shri Lakshmi Narayan Dhadinich, R/o B- 112, R.K. Puram, Kota.
...Petitioner (3 of 6) [ CW-3197/2012] Versus
1. State of Rajasthan through Principal Secretary, Local Self Department, Government of Rajasthan, Jaipur.
2. Director, Department of Local Bodies, Government of Rajasthan, Jaipur.
3. Shri Dilip Singh Nirvan, Junior Engineer, Municipal Board, Merta City, District Nagaur.
4. Shri Mahesh Kumar Rajpurohit, Junior Engineer, Municipal Board, Mount Abu, District Sirohi.
5. Shri Karnesh Mathur, Junior Engineer, Municipal Board, Sumerpur, District Pali.
6.Shri Subhodh Mathur, Junior Engineer, Municipal Board, Nava, District Kota.
7. Shri Surya Prakash Sancheti, Junior Engineer, Municipal council, Bhilwara.
8. Shri Shiv Narayan Pal, Junior Engineer, Municipal Board, Pratapgarh, Chittaurgarh.
9. Shri Manoj Kumar Goswami, Junior Engineer, Municipal Corporation, Jaipur.
10. Shri Mukesh Kumar Tiwari, Junior Engineer, Municipal Board, Behror, District Alwar.
11. Shri Purshottam Jain, Junior Engineer, Municipal Council, Hanumangarh.
12. Shri Ashok Kumar Jain, Junior Engineer, Municipal Board, Asind, District Bhilwara.
13. Shri Dara Singh, Junior Engineer, Municipal Corporation, Jaipur.
14. Shri Rakesh Kumar Sharma, Junior Engineer, Municipal Corporation, Kota.
15. Shri Ajay Kumar Babbar, Junior Engineer, Municipal Board, Kapren, District Bundi.
16. Shri Lokendra Jain, Junior Engineer, Municipal Board, Nadbai, District Bharatpur.
17. Shri Arvind Vyas, Junior Engineer, Municipal Board, Gulabpura, District Bhilwara.
(4 of 6) [ CW-3197/2012]
18. Shri Purshottam Jain, Junior Engineer, Municipal Council, Hanumangarh.
19. Shri Ashok Kumar Jain, Municipal Board, Asind, District Bhilwara.
20. Shri Brijendra Kumar Sharma, Jaipur Municipal Corporation, Jaipur.
21. Shri Deepak Bhartiya, Junior Engineer, Municipal Board, Chirawa, Jhunjhunu.
22. Shri Narendra Mishra, Junior Engineer, Municipal Board, Niwai, Tonk.
23. Shri Indra Raj Godhara, Junior Engineer, Municipal Board, Rawatsar, Chittorgarh.
24. Shri Shankar Lal Raigar, Junior Engineer, Municipal Board, Devgarh, Rajsamand.
25. Shri Ravindra Kumar Jain, Junior Engineer, Municipal Board, Gajsinghpur, Ganganagar.
26. Shri Sanjay Philip, Junior Engineer, Municipal Board, Kushal Garh, Banswara.
27. Shri Balveer Jain, Junior Engineer, Municipal Board, Raja Khera, Dhaulpur.
28. Shri Sanjay Mathur, Junior Engineer, Municipal Council, Jhunjhunu.
29. Shri Satya Narain Bhargav, Junior Engineer, Municipal Council, Jhunjhunu.
...Respondents S.B. Civil Writ Petition No.3196/2012 Dinesh Kumar Sharma S/o Shri Digvijay Sharma, age 48 years, R/o P.No. 8, Pawan Putra- H Colony, Meena Wala, Sirsi Road, Jaipur.
...Petitioner Versus
1. State of Rajasthan through Principal Secretary, Local Self Department, Government of Rajasthan, Jaipur.
2. Director, Department of Local Bodies, Government of Rajasthan, Jaipur.
3. Shri Dilip Singh Nirvan, Junior Engineer, Municipal Board, Merta City, District Nagaur.
(5 of 6) [ CW-3197/2012]
4. Shri Mahesh Kumar Rajpurohit, Junior Engineer, Municipal Board, Mount Abu, District Sirohi.
5. Shri Karnesh Mathur, Junior Engineer, Municipal Board, Sumerpur, District Pali.
6.Shri Subhodh Mathur, Junior Engineer, Municipal Board, Nava, District Kota.
7. Shri Surya Prakash Sancheti, Junior Engineer, Municipal council, Bhilwara.
8. Shri Shiv Narayan Pal, Junior Engineer, Municipal Board, Pratapgarh, Chittaurgarh.
9. Shri Manoj Kumar Goswami, Junior Engineer, Municipal Corporation, Jaipur.
10. Shri Mukesh Kumar Tiwari, Junior Engineer, Municipal Board, Behror, District Alwar.
11. Shri Purshottam Jain, Junior Engineer, Municipal Council, Hanumangarh.
12. Shri Ashok Kumar Jain, Junior Engineer, Municipal Board, Asind, District Bhilwara.
13. Shri Dara Singh, Junior Engineer, Municipal Corporation, Jaipur.
14. Shri Rakesh Kumar Sharma, Junior Engineer, Municipal Corporation, Kota.
15. Shri Ajay Kumar Babbar, Junior Engineer, Municipal Board, Kapren, District Bundi.
16. Shri Lokendra Jain, Junior Engineer, Municipal Board, Nadbai, District Bharatpur.
17. Shri Arvind Vyas, Junior Engineer, Municipal Board, Gulabpura, District Bhilwara.
18. Shri Purshottam Jain, Junior Engineer, Municipal Council, Hanumangarh.
19. Shri Ashok Kumar Jain, Municipal Board, Asind, District Bhilwara.
20. Shri Brijendra Kumar Sharma, Jaipur Municipal Corporation, Jaipur.
21. Shri Deepak Bhartiya, Junior Engineer, Municipal Board, Chirawa, Jhunjhunu.
(6 of 6) [ CW-3197/2012]
22. Shri Narendra Mishra, Junior Engineer, Municipal Board, Niwai, Tonk.
23. Shri Indra Raj Godhara, Junior Engineer, Municipal Board, Rawatsar, Chittorgarh.
24. Shri Shankar Lal Raigar, Junior Engineer, Municipal Board, Devgarh, Rajsamand.
25. Shri Ravindra Kumar Jain, Junior Engineer, Municipal Board, Gajsinghpur, Ganganagar.
26. Shri Sanjay Philip, Junior Engineer, Municipal Board, Kushal Garh, Banswara.
27. Shri Balveer Jain, Junior Engineer, Municipal Board, Raja Khera, Dhaulpur.
28. Shri Sanjay Mathur, Junior Engineer, Municipal Council, Jhunjhunu.
29. Shri Satya Narain Bhargav, Junior Engineer, Municipal Council, Jhunjhunu.
...Respondents _____________________________________________________ For Petitioner(s) : Mr. Pushpendra Singh on behalf of Mr. Shobhit Tiwari.
_____________________________________________________ HON'BLE MR. JUSTICE ALOK SHARMA Order 07/02/2017 Counsel for the petitioner seeks permission to withdraw the writ petition with liberty to file afresh.
Permission as sought is granted. The writ petition is dismissed as withdrawn with liberty as prayed for.
(ALOK SHARMA) J.
Karan