Andhra Pradesh High Court - Amravati
Addanki Subramanya Achari vs State Of Ap on 1 November, 2021
Author: Battu Devanand
Bench: Battu Devanand
HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: WRIT PETITION No.4299 of 2021 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE
4) 01.11.2021 DEV, J I.A.No.2 of 2021 This application is ordered.
________ DEV, J PGR