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Andhra Pradesh High Court - Amravati

Addanki Subramanya Achari vs State Of Ap on 1 November, 2021

Author: Battu Devanand

Bench: Battu Devanand

HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: WRIT PETITION No.4299 of 2021 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE

4) 01.11.2021 DEV, J I.A.No.2 of 2021 This application is ordered.

________ DEV, J PGR