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Delhi High Court - Orders

Tareena vs State Gnct Of Delhi on 13 October, 2023

Author: Jyoti Singh

Bench: Jyoti Singh

                                    $~10
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    +           BAIL APPLN. 1973/2023 & CRL.M.A. 16132/2023

                                                TAREENA                                                           ..... Petitioner
                                                                                      Through: Mr. L.N. Rao, Mr. Aryan Rajpal, Mr.
                                                                                      Siddharth Srivastava, Mr. Saurav Sharma, Mr.
                                                                                      Abhijat Bhardwaj and Mr. Sidak S. Kalra,
                                                                                      Advocates

                                                                                      versus

                                                STATE GNCT OF DELHI                        ..... Respondent
                                                             Through: Mr. Amit Sahni, APP for State with
                                                             Insp. Ishwar Singh, I/C. AATS/West.

                                                CORAM:
                                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                                                      ORDER

% 13.10.2023 After canvassing some arguments, learned APP for the State seeks a short adjournment to place on record an additional status report along with certain documents.

Let the needful be done with advance copy to learned counsel for the Petitioner.

List on 23.11.2023.

JYOTI SINGH, J OCTOBER 13, 2023/kks This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/10/2023 at 13:41:38