Delhi High Court - Orders
Tareena vs State Gnct Of Delhi on 13 October, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 1973/2023 & CRL.M.A. 16132/2023
TAREENA ..... Petitioner
Through: Mr. L.N. Rao, Mr. Aryan Rajpal, Mr.
Siddharth Srivastava, Mr. Saurav Sharma, Mr.
Abhijat Bhardwaj and Mr. Sidak S. Kalra,
Advocates
versus
STATE GNCT OF DELHI ..... Respondent
Through: Mr. Amit Sahni, APP for State with
Insp. Ishwar Singh, I/C. AATS/West.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 13.10.2023 After canvassing some arguments, learned APP for the State seeks a short adjournment to place on record an additional status report along with certain documents.
Let the needful be done with advance copy to learned counsel for the Petitioner.
List on 23.11.2023.
JYOTI SINGH, J OCTOBER 13, 2023/kks This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/10/2023 at 13:41:38