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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(4) in First Statutes of the Jai Narayan Vyas University Jodhpur

(4)The Syndicate may, after consulting the Academic Council, withdraw any privileges granted to a College or Institution if at any time it considers that the college or institution is not fulfilling the requisite conditions:Provided that before any privileges are so withdrawn the Governing Body/Government shall be given an opportunity to represent to the Syndicate why such action should not be taken.