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[Cites 0, Cited by 0] [Section 22(14)] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(14)(f) in Gujarat Elementary Education Rules, 2010

(f)The head teacher of school shall be responsible for the timely submission of all reports and returns, for the neatness and regularity of the registers and for the safe custody of school records.