Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 72(1)(ii) in Jammu and Kashmir Co-Operative Societies Act, 1989

(ii)Joint Registrar/Additional Registrar Co-operative Societies for a sum exceeding Rs.50,000/-.