Indian Kanoon - Search engine for Indian Law

Madhya Pradesh High Court

R.K.Sharma vs M.P.S.R.T.C. And Anr. on 14 June, 2023

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

                                                            1
                           IN    THE       HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                       BEFORE
                                       HON'BLE SHRI JUSTICE MANINDER S. BHATTI
                                                 ON THE 14 th OF JUNE, 2023
                                             WRIT PETITION No. 1982 of 2003

                          BETWEEN:-
                          R.K.SHARMA, S/O LATE P.D. SHARMA, AGED ABOUT 54
                          YERARS, DEPOT MANAGER, M.P. STATE ROAD
                          TRANSPORT CORPORATION, PRESENTLY POSTED AT
                          HEAD OFFICE, BHOPAL DISTRICT BHOPAL (MADHYA
                          PRADESH)

                                                                                         .....PETITIONER
                          (NONE FOR THE PETITIONER )

                          AND
                          1.    M.P. STATE ROAD TRANSPORT CORPORATION,
                                THROUGH - MANAGING DIRECTOR, HABIBGANJ,
                                BHOPAL (MADHYA PRADESH)

                          2.    THE GENERAL MANAGER M P STATE ROAD
                                TRANSPORT        CORPORATION HABIBGANJ
                                BHOPAL (MADHYA PRADESH)

                                                                                       .....RESPONDENTS
                          (NONE FOR THE RESPONDENTS )

                                Th is petition coming on for hearing this day, th e court passed the
                          following:
                                                             ORDER

1. None appeared for the parties even in the second round.

2. The writ petition is dismissed for want of prosecution.

(MANINDER S. BHATTI) JUDGE PB Signature Not Verified Signed by: PRADYUMNA BARVE Signing time: 6/15/2023 10:56:49 AM 2 Signature Not Verified Signed by: PRADYUMNA BARVE Signing time: 6/15/2023 10:56:49 AM