Himachal Pradesh High Court
Sh. Prit Pal And Other vs . Shri Lal Chand And Others on 7 January, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Sh. Prit Pal and other vs. Shri Lal Chand and others CMPMO No. 213 of 2019 07.01.2023 Present: Mr. Vedant Ranta, Advocate vice Mr. Janesh Gupta, Advocate for the petitioners. Mr. Romesh Verma, Senior Advocate with Ms. Shruti Sharma, Advocate for respondents No. 1 to 5, 6(a) to 6(i), 7, 8, 9(a) to 9(c) and 10 to 14 and 16. Respondent No. 15 is stated to be dead. M/s Pushpender Jaswal and Baldev Negi, Additional Advocate Generals for respondents No. 17 to 19. Respondents No. 20, 21 and 23 to 26 are ex parte. Respondents No. 22 stands deleted. CMP(M) No. 1695 of 2022 Notice to the proposed legal representatives, returnable for 17.04.2023. Steps for service be taken within one week.
List on 17.04.2023.
(Ajay Mohan Goel) Judge January 07, 2023 (narender) .
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