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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(15) in Bihar State Regulation of Cold Storage Licensing Rules, 1993

(15)Every licensee shall always provide such facilities as required by the Licensing Officer during general working hours of any working day for entrance, inspection or examination or to inspect or examine machine and tools, accounts, stored agricultural produce at that place/its office, registers, records, letters, etc. as required by the Licensing Authority and shall produce such records as may be required by Licensing Authority for any purpose of the Act.