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State of Punjab - Section

Section 13 in The Punjab Legislative Assembly Members (Free Transit by Railways) Rules, 1979

13. [ Pilgrim and terminal taxes.] [Punjab Government Gazette Extra dated 23.12.1981.]

- While issuing a Railway ticket in exchange of Railway Travel Coupons for journeys to and from stations at which pilgrim or terminal taxes are liable, the pilgrim or terminal tax shall be collected in cash from the Member or his spouse presenting the coupons and the amount of taxes so collected shall be entered on the face of the Railway tickets.