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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(2) in Orissa State Financial Corporation (Staff) Regulations, 1975

(2)Employees not included in Sub-Regulation (1) of this Regulation shall, on their first appointment in the Corporation's service, be required to be on probation for one year or for any lesser period as the Board may decide.