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[Cites 0, Cited by 0] [Section 134(1)] [Section 134] [Entire Act]

Union of India - Subsection

Section 134(1)(f) in Patent Rules, 2003

(f)[ as to when an application for patent has been refused; [ Substituted by S.O. 1418(E), dated 28.12.2004, for Clauses (f) and (g) (w.e.f. 1.1.2005).]