Delhi High Court - Orders
Delhi Jal Board vs Wpil Ltd. Consortium on 16 September, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 236/2022 & I.As. 8462-8463/2022
DELHI JAL BOARD ..... Petitioner
Through: Mr. Ravi Gupta, Senior Advocate
with Mr. Karunesh Tandon, Mr.
Sachin Jain & Mr. Himansh
Yadav, Advocates.
versus
WPIL LTD. CONSORTIUM ..... Respondent
Through: Mr. Vinay Kumar Garg, Senior
Advocate with Mr. Akshay
Chandra, Mr. Rahul Chaudhary,
Mr. Parv Garg & Mr. Karandeep
Singh, Advocates.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 16.09.2022
1. Certain additional documents filed by the petitioner are lying under objection. Learned counsel for the petitioner may coordinate with the Registry to have the same placed on record.
2. List on 01.12.2022.
PRATEEK JALAN, J SEPTEMBER 16, 2022 'pv'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:16.09.2022 17:34:53