Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Odisha - Subsection Section 34(3) in The Orissa Co-operative Societies Act, 1962 (3)The declaration made under Sub-Section (2)may be varied cancelled by the member at any time with the consent of the Society in whose favour such declaration has been made.
