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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

(1)The Board shall hold its sittings in the premises of an Observation Home. The Board shall meet on two working days of a week on Wednesday and Friday from 11.00 a.m. to 5.00 p.m.