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[Cites 0, Cited by 0] [Section 122(1)] [Section 122] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 122(1)(b) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(b)to prohibit or regulate the discharge of water, waste water or effluent from any drain or premises on a public street or into a river, pond, tank, well, soil or any other place;