Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Sikkim - Subsection Section 3(1) in Sikkim Interpretation and General Clauses Act, 1977 (1)"abet with its grammatical variations and cognate Expressions, has the. Same, meaning as in the Indian Penal Code, 1860 (45 of 1860)
